Citation : 2018 Latest Caselaw 1160 ALL
Judgement Date : 30 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 7976 of 2017 Petitioner :- Umesh Kumar Verma Respondent :- U.P. Co-Operative Sugar Federation Thru M.D. Lucknow & Anr. Counsel for Petitioner :- Suresh Chandra Srivastava,Sachin Srivastava Counsel for Respondent :- Krishna Kumar Singh Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case on 04.07.2018 within twenty cases.
Order Date :- 30.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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