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Vipin Kumar Mishra vs State Of U.P.Through ...
2018 Latest Caselaw 1159 ALL

Citation : 2018 Latest Caselaw 1159 ALL
Judgement Date : 30 May, 2018

Allahabad High Court
Vipin Kumar Mishra vs State Of U.P.Through ... on 30 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28705 of 2017
 
Petitioner :- Vipin Kumar Mishra
 
Respondent :- State Of U.P.Through Secy.Deptt.Of Secondary Edu.Lko.& Ors.
 
Counsel for Petitioner :- Saurabh Shankar Srivastav
 
Counsel for Respondent :- C.S.C.,Amarendra Kumar Bajpai
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 09.07.2018 as fresh.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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