Laxmi Kant Dixit vs State Of U.P. Thru ...
2018 Latest Caselaw 1158 ALL

Citation : 2018 Latest Caselaw 1158 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Laxmi Kant Dixit vs State Of U.P. Thru ... on 30 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 20805 of 2017
 
Petitioner :- Laxmi Kant Dixit
 
Respondent :- State Of U.P. Thru Prin.Cooperative Deptt.Civil Sectt.& Ors.
 
Counsel for Petitioner :- Manish Misra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Nadeem Murtaza
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 04.07.2018.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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