Qamar Raza Rizvi vs The State Of ...
2018 Latest Caselaw 1133 ALL

Citation : 2018 Latest Caselaw 1133 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Qamar Raza Rizvi vs The State Of ... on 30 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10623 of 2018
 
Petitioner :- Qamar Raza Rizvi
 
Respondent :- The State Of U.P.Throu,Prin.Secy.Minorities Welfare & Anr.
 
Counsel for Petitioner :- Syed Mohd. Munis Jafari
 
Counsel for Respondent :- C.S.C.,Mohd.Islam Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case in the second week of July, 2018.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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