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Anant Mani Dixit vs State Bank Of India Thru. Its ...
2018 Latest Caselaw 1127 ALL

Citation : 2018 Latest Caselaw 1127 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Anant Mani Dixit vs State Bank Of India Thru. Its ... on 30 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 16268 of 2018
 
Petitioner :- Anant Mani Dixit
 
Respondent :- State Bank Of India Thru. Its Chairman And Ors.
 
Counsel for Petitioner :- Anupam Kumar,S. Chauhan
 
Counsel for Respondent :- Anurag Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Sudhanshu Chauhan, learned counsel for the petitioner and Sri Anurag Srivastava, learned counsel for the opposite party Nos.1 to 8.

On the request of learned counsel for the parties, list this case on 02.07.2018 as fresh.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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Anant Mani Dixit vs State Bank Of India Thru. Its ...
2018 Latest Caselaw 1127 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Anant Mani Dixit vs State Bank Of India Thru. Its ...2018 Latest Caselaw 1127 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Anant Mani Dixit vs State Bank Of India Thru. Its ...
2018 Latest Caselaw 1127 ALL