Dr. Uttam Chandra Sharma vs State Of U.P. Thru Prin.Secy. ...
2018 Latest Caselaw 1031 ALL

Citation : 2018 Latest Caselaw 1031 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Dr. Uttam Chandra Sharma vs State Of U.P. Thru Prin.Secy. ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 1010 of 2007
 
Petitioner :- Dr. Uttam Chandra Sharma
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & 2 Ors.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.Sc..,Sanjay Bhaseen
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' further time to seek instructions in the matter in pursuance to the order dated 16.05.2018.

List this case on 16.07.2018.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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