Dr. Kamal Kumar Saxena vs State Of U.P. Thru ...
2018 Latest Caselaw 1026 ALL

Citation : 2018 Latest Caselaw 1026 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Dr. Kamal Kumar Saxena vs State Of U.P. Thru ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 10229 of 2016
 
Petitioner :- Dr. Kamal Kumar Saxena
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Medical & Health &Anr.
 
Counsel for Petitioner :- Sameer Kalia,Rajat Rajan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner prays for and is granted two weeks' further time to file the supplementary rejoinder affidavit.

List thereafter.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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