Saurabh Roas vs State Of Up
2018 Latest Caselaw 1285 ALL

Citation : 2018 Latest Caselaw 1285 ALL
Judgement Date : 20 June, 2018

Allahabad High Court

Saurabh Roas vs State Of Up on 20 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 1564 of 2016
 

 
Applicant :- Saurabh Roas
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Dharmendra Gupta,Pranshu Agarwal,Raghvendra Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abdul Moin,J.

This is an application for modification of the order dated 2.3.2016.

The modification prayed for is of substantial nature apart from the fact that order to be modified is more than two years old. Consequently, list in first week of July, 2018 before the appropriate Court.

Order Date :- 20.6.2018

Rakesh

(Abdul Moin, J.)

Download the LatestLaws.com Mobile App