Deshraj vs State Of U.P.
2018 Latest Caselaw 1280 ALL

Citation : 2018 Latest Caselaw 1280 ALL
Judgement Date : 19 June, 2018

Allahabad High Court

Deshraj vs State Of U.P. on 19 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4357 of 2018
 

 
Applicant :- Deshraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiv Shankar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abdul Moin,J.

Supplementary affidavit filed today by learned counsel for the applicant be taken on record.

Learned A.G.A. points out that the applicant has not disclosed about his criminal history.

Learned counsel for the applicant wants some time to study the matter. Time prayed for is granted.

List in the next week.

Order Date :- 19.6.2018

Rakesh

(Abdul Moin, J.)

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