Hriday Ram Singh vs State Of U.P. Thru. Secy., Basic ...
2018 Latest Caselaw 1268 ALL

Citation : 2018 Latest Caselaw 1268 ALL
Judgement Date : 8 June, 2018

Allahabad High Court

Hriday Ram Singh vs State Of U.P. Thru. Secy., Basic ... on 8 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 17707 of 2018
 
Petitioner :- Hriday Ram Singh
 
Respondent :- State Of U.P. Thru. Secy., Basic Education & Ors.
 
Counsel for Petitioner :- Nagendra Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Vindhya Washini Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 03.07.2018.

Order Date :- 8.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App