Shabbir vs Union Of India
2018 Latest Caselaw 1264 ALL

Citation : 2018 Latest Caselaw 1264 ALL
Judgement Date : 7 June, 2018

Allahabad High Court

Shabbir vs Union Of India on 7 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 171 of 1999
 
Appellant :- Shabbir
 
Respondent :- Union Of India
 
Counsel for Appellant :- A.P.Mishra,Amrit Kumar Tiwari,Rashid Ahmad,Shakeel Ahmad,Sunil Kumar Bajai
 
Counsel for Respondent :- Govt. Advocate,B.B.Saxena,I.B. Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellant, list this appeal on 2nd July, 2018.

Order Date :- 7.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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