Vishal @ Vikki & Another vs State Of U.P.
2018 Latest Caselaw 1243 ALL

Citation : 2018 Latest Caselaw 1243 ALL
Judgement Date : 4 June, 2018

Allahabad High Court

Vishal @ Vikki & Another vs State Of U.P. on 4 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 731 of 2015
 
Appellant :- Vishal @ Vikki & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Srees Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Srees Kumar Srivastava, learned counsel for the appellants and the learned Additional Government Advocate for the State-respondent.

List/ put up on 07.06.2018.

In the meanwhile, the learned Additional Government Advocate shall seek instructions from District Jail, Unnao as to what actual period the appellants have remained in Jail.

Order Date :- 4.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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