Yuvrani Reena Kumari Singh vs State Of U.P. And Others
2018 Latest Caselaw 1728 ALL

Citation : 2018 Latest Caselaw 1728 ALL
Judgement Date : 26 July, 2018

Allahabad High Court

Yuvrani Reena Kumari Singh vs State Of U.P. And Others on 26 July, 2018

Bench: Shashi Kant Gupta, Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 43679 of 2012
 

 
Petitioner :- Yuvrani Reena Kumari Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vipin Sinha,Devansh Rathore
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar,Sanjay Kumar Om
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Ajit Kumar,J.

List has been revised. None appears to press this writ petition even though the learned Standing Counsel is present.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 26.7.2018

MLK

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