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Puttu Lal & Others vs State Of U.P.
2018 Latest Caselaw 1714 ALL

Citation : 2018 Latest Caselaw 1714 ALL
Judgement Date : 25 July, 2018

Allahabad High Court
Puttu Lal & Others vs State Of U.P. on 25 July, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 23 of 2012
 

 
Appellant :- Puttu Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Mishra,Anvir Singh,C.K. Jha,Chandra Prakash Pandey,P.N. Misra,S.N. Singh,Sarvesh Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate,Narendra Kumar Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Sarvesh Kumar Dubey, learned counsel for the appellants Rajesh Kumar and Budh Pal who has read the statements of the prosecution and the defence witnesses.  The arguments could not conclude today.  Sri A.K. Shukla is present for the appellant Kirpal and the learned A.G.A. for the State.

Put up tomorrow.

Order Date :- 25.7.2018

Masarrat

 

 

 
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