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R.S. Kushwaha (Ram Shanker ... vs U.P.State Thr.Secy.Awas Evam ...
2018 Latest Caselaw 1693 ALL

Citation : 2018 Latest Caselaw 1693 ALL
Judgement Date : 24 July, 2018

Allahabad High Court
R.S. Kushwaha (Ram Shanker ... vs U.P.State Thr.Secy.Awas Evam ... on 24 July, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 119 of 2013
 
Petitioner :- R.S. Kushwaha (Ram Shanker Kushwaha)
 
Respondent :- U.P.State Thr.Secy.Awas Evam Shahri Niyojan Anubhag-3 & Ors.
 
Counsel for Petitioner :- Vijay Kumar Pandey,Girija Shankar Tripathi,Jagdish Prasad Maurya,Lalit Kishore Tiwari,Pradeep Kumar Shukla,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Ms.Abha Singh,Mukund Tewari,N C Mehrotra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri H.G. Hasnain, learned Senior Advocate comes from outside.

Today, due to paucity of time the matter could not be heard.

As requested by Sri Hasnain, list this matter again on 31.07.2018.

Order Date :- 24.7.2018

Suresh/

                     [Rajesh Singh Chauhan,J.]   [Vikram Nath,J.]

 

 

 
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