Jai Prakash Gupta @ J.P.Gupta & ... vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1690 ALL

Citation : 2018 Latest Caselaw 1690 ALL
Judgement Date : 24 July, 2018

Allahabad High Court

Jai Prakash Gupta @ J.P.Gupta & ... vs State Of U.P. Thru. Prin. Secy. ... on 24 July, 2018

Bench: Ajai Lamba, Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 20477 of 2018
 

 
Petitioner :- Jai Prakash Gupta @ J.P.Gupta & Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home & Ors.
 
Counsel for Petitioner :- Anurag Narian Srivastava,Shailendra Kumar Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Sanjay Harkauli,J.

1. Learned counsel for the petitioners wants to withdraw this petition with liberty to file petition afresh, with clearly and properly typed copies of the documents.

2. The petition is dismissed as withdrawn with liberty as prayed for.

Order Date :- 24.7.2018

Shukla

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