Santosh Kumar vs State Of U.P.
2018 Latest Caselaw 1658 ALL

Citation : 2018 Latest Caselaw 1658 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Santosh Kumar vs State Of U.P. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 1424 of 2017
 
Appellant :- Santosh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Punit Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the appellant to press this appeal, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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