Roop Chandra Yadav vs State Of U.P.& Anothers.
2018 Latest Caselaw 1654 ALL

Citation : 2018 Latest Caselaw 1654 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Roop Chandra Yadav vs State Of U.P.& Anothers. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 2759 of 2007
 
Applicant :- Roop Chandra Yadav
 
Opposite Party :- State Of U.P.& Anothers.
 
Counsel for Applicant :- Hemant Kumar Misra
 
Counsel for Opposite Party :- Govt.Advocate,Phool Bux Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this petition, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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