Jhabbu vs State Of U.P.
2018 Latest Caselaw 1641 ALL

Citation : 2018 Latest Caselaw 1641 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Jhabbu vs State Of U.P. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 336 of 2014
 
Appellant :- Jhabbu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person (Jail Appeal),Vishambhar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the appellant to press this appeal, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App