Krishna Bahadur Lal vs State Of U.P.& Another
2018 Latest Caselaw 1639 ALL

Citation : 2018 Latest Caselaw 1639 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Krishna Bahadur Lal vs State Of U.P.& Another on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 3707 of 2007
 
Applicant :- Krishna Bahadur Lal
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Nagendra Mohan
 
Counsel for Opposite Party :- Govt. Advocate,Amarjeet Singh Rakhra
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this petition, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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