Harilal vs State Of U.P. Thru Secy.Deptt.Of ...
2018 Latest Caselaw 1600 ALL

Citation : 2018 Latest Caselaw 1600 ALL
Judgement Date : 19 July, 2018

Allahabad High Court

Harilal vs State Of U.P. Thru Secy.Deptt.Of ... on 19 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 22201 of 2017
 
Petitioner :- Harilal
 
Respondent :- State Of U.P. Thru Secy.Deptt.Of Revenue Civil Sectt.& Ors.
 
Counsel for Petitioner :- Krishana Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Standing Counsel, list this case in the next cause list.

Order Date :- 19.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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