Narendra Dev University Of ... vs Bhupendra Singh Rawat & Anr.
2018 Latest Caselaw 1585 ALL

Citation : 2018 Latest Caselaw 1585 ALL
Judgement Date : 18 July, 2018

Allahabad High Court

Narendra Dev University Of ... vs Bhupendra Singh Rawat & Anr. on 18 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SPECIAL APPEAL No. - 400 of 2017
 
Appellant :- Narendra Dev University Of Agriculture & Technology & 2 Ors.
 
Respondent :- Bhupendra Singh Rawat & Anr.
 
Counsel for Appellant :- Satyanshu Ojha
 
Counsel for Respondent :- C.S.C.,Sudeep Seth
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Perused the office report dated 06.07.2018 and also the order passed by the Hon'ble Supreme Court on 18.05.2018. The Hon'ble Supreme Court has already dismissed this appeal as having been infructuous.

Accordingly, this special appeal is dismissed.

Sri Satyanshu Ojha, learned counsel for the appellant and Sri Sudeep Seth, learned counsel for the respondents is present.

Order Date :- 18.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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