Vinay Kumar & Ors. vs State Of U.P. Thru. Prin. Secy., ...
2018 Latest Caselaw 1577 ALL

Citation : 2018 Latest Caselaw 1577 ALL
Judgement Date : 18 July, 2018

Allahabad High Court

Vinay Kumar & Ors. vs State Of U.P. Thru. Prin. Secy., ... on 18 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 17602 of 2018
 
Petitioner :- Vinay Kumar & Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy., Public Works Deptt. & Ors.
 
Counsel for Petitioner :- Shiwa Kant Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' further time and no more to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 20.08.2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 18.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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