Vidya Sagar vs State Of U.P. And Another
2018 Latest Caselaw 1568 ALL

Citation : 2018 Latest Caselaw 1568 ALL
Judgement Date : 17 July, 2018

Allahabad High Court

Vidya Sagar vs State Of U.P. And Another on 17 July, 2018

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 20090 of 2018
 

 
Applicant :- Vidya Sagar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Misra,J.

As prayed by learned counsel for the applicants, put up this case as a fresh case on 24.7.2018. By the next date, a supplementary affidavit may be filed explaining the laches in filing the present application.

Order Date :- 17.7.2018

Arshad

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