M/S G.S. Promoters Private ... vs U.O.I. Thru. Min.Of Housing & ...
2018 Latest Caselaw 1547 ALL

Citation : 2018 Latest Caselaw 1547 ALL
Judgement Date : 16 July, 2018

Allahabad High Court

M/S G.S. Promoters Private ... vs U.O.I. Thru. Min.Of Housing & ... on 16 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 20017 of 2018
 
Petitioner :- M/S G.S. Promoters Private Limited Thru.Authorized Signatory
 
Respondent :- U.O.I. Thru. Min.Of Housing & Urban Poverty Alleviation &Ors
 
Counsel for Petitioner :- Prashant Kumar,Anurag Arora
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioner and Sri Abhinav N. Trivedi, learned Additional Chief Standing Counsel for the State-respondents, who prays for and is granted three weeks' time to file counter affidavit.

Issue notice to the opposite party Nos.3 and 4 returnable at an early date, for which, necessary steps may be taken within a week.

List on the date mentioned in the notice.

Order Date :- 16.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]