Kanhaiya Lal vs State Of U.P.
2018 Latest Caselaw 1529 ALL

Citation : 2018 Latest Caselaw 1529 ALL
Judgement Date : 13 July, 2018

Allahabad High Court

Kanhaiya Lal vs State Of U.P. on 13 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 500 of 2004
 
Revisionist :- Kanhaiya Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Anil K.Tripathi,Dhirendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Dhirendra Singh, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 13.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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