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Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors.
2018 Latest Caselaw 1501 ALL

Citation : 2018 Latest Caselaw 1501 ALL
Judgement Date : 12 July, 2018

Allahabad High Court
Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors. on 12 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 380 of 2003
 
Revisionist :- Union Of India Thrugh R.A.Dubey Intelligence Officer Narcoti
 
Opposite Party :- Aqeel And (2) Ors.
 
Counsel for Revisionist :- I.B.Singh,Shikha Sinha
 
Counsel for Opposite Party :- Anil Kumar Pandey,Shushil Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Ms. Sikha Sinha, learned counsel for the revisionist, ten days further time is granted to file the rejoinder affidavit.

List thereafter.

Order Date :- 12.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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