Sandeep Rai vs State Of U.P.
2018 Latest Caselaw 1488 ALL

Citation : 2018 Latest Caselaw 1488 ALL
Judgement Date : 11 July, 2018

Allahabad High Court

Sandeep Rai vs State Of U.P. on 11 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 2631 of 2012
 

 
Appellant :- Sandeep Rai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satya Prakash Rai,Arvind Nath Agarwal,Ashwani Kumar Rai,Brijesh Sahai,Mahesh Prasad Yadav,Narendra Deo Rai,Sudhir Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,Amit Kumar Singh,Rajendra Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

It has been pointed out by the learned counsel Sri M.P. Yadav that the case was heard by a division bench in part on 18.5.2018 and was again heard by the same bench on 23.5.2018 and directed the case to come up for further hearing on 29.5.2018. On 29.5.2018 the case was directed to be listed on 4.7.2018.

Let the Registrar (Listing) obtain appropriate orders from Hon'ble the Chief Justice for listing the case before the appropriate bench in the next cause list.

Order Date :- 11.7.2018

Masarrat