Anuj vs State Of U.P.
2018 Latest Caselaw 1486 ALL

Citation : 2018 Latest Caselaw 1486 ALL
Judgement Date : 11 July, 2018

Allahabad High Court

Anuj vs State Of U.P. on 11 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 126 of 2013
 

 
Appellant :- Anuj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Afzal,Arvind Kumar Singh,Vikash Chandra Tiwari
 
Counsel for Respondent :- Govt. Advocate,Ajai Kr Pandey,Satish Trivedi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

It has been pointed out that the office has not listed Criminal Appeal No. 154 of 2013 and has wrongly listed Criminal Appeal No. 53 of 212.

The office is directed to list the connected appeals no. 126 of 2013, 154 of 2013 and 53 of 2013 in the next cause list.

Order Date :- 11.7.2018

Masarrat

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