Arvind Kumar Mishra vs State Of U.P. Thru ...
2018 Latest Caselaw 1475 ALL

Citation : 2018 Latest Caselaw 1475 ALL
Judgement Date : 10 July, 2018

Allahabad High Court

Arvind Kumar Mishra vs State Of U.P. Thru ... on 10 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3816 of 2017
 
Petitioner :- Arvind Kumar Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Vocational Technical Edu.& Anr.
 
Counsel for Petitioner :- Abhishek Dwivedi,Pradeep Chandola,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the petitioner to press this writ petition.

List again in the next cause list.

Order Date :- 10.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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