Asif Rais vs U.O.I. Thru Director General ...
2018 Latest Caselaw 1470 ALL

Citation : 2018 Latest Caselaw 1470 ALL
Judgement Date : 10 July, 2018

Allahabad High Court

Asif Rais vs U.O.I. Thru Director General ... on 10 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4220 of 2017
 
Petitioner :- Asif Rais
 
Respondent :- U.O.I. Thru Director General C.R.P.F. Block No.1 Aco & Ors.
 
Counsel for Petitioner :- Nand Kishore
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the petitioner to press this writ petition.

List again in the next cause list.

Order Date :- 10.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App