Murtaza Banjara vs State Of U.P.
2018 Latest Caselaw 1469 ALL

Citation : 2018 Latest Caselaw 1469 ALL
Judgement Date : 10 July, 2018

Allahabad High Court

Murtaza Banjara vs State Of U.P. on 10 July, 2018

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25520 of 2018
 

 
Applicant :- Murtaza Banjara
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by learned counsel for the applicant, put up this matter before the appropriate Court on 18.07.2018 as fresh.

Order Date :- 10.7.2018

M/A.

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