Abhishek Singh vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1425 ALL

Citation : 2018 Latest Caselaw 1425 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Abhishek Singh vs State Of U.P. Thru. Prin. Secy. ... on 6 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- P.I.L. CIVIL No. - 19186 of 2018
 
Petitioner :- Abhishek Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education And Others
 
Counsel for Petitioner :- Shailendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Connect with Writ Petition No.14756 (M/B PIL) of 2018 and put up along with the said writ petition on the date fixed.

Order Date :- 6.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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