Ram Moorat Saroj vs Union Of India,Thru Secy. Home, ...
2018 Latest Caselaw 1422 ALL

Citation : 2018 Latest Caselaw 1422 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Ram Moorat Saroj vs Union Of India,Thru Secy. Home, ... on 6 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 6090 of 2002
 

 
Petitioner :- Ram Moorat Saroj
 
Respondent :- Union Of India,Thru Secy. Home, C.I.S.F., New Delhi & 3 Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- B.B. Saxena,Brijendra Vikram Singh
 

 
Hon'ble Abdul Moin,J.

This writ petition had been admitted on 25.10.20102. Consequently list this case for hearing in the next cause list.

Order Date :- 6.7.2018

Rakesh

(Abdul Moin, J.)

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