Kedar Nath Singh vs State Of U.P.Throu,Secy.Revenue ...
2018 Latest Caselaw 1405 ALL

Citation : 2018 Latest Caselaw 1405 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Kedar Nath Singh vs State Of U.P.Throu,Secy.Revenue ... on 6 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 19342 of 2018
 
Petitioner :- Kedar Nath Singh
 
Respondent :- State Of U.P.Throu,Secy.Revenue Department U.P.Lko.And Ors.
 
Counsel for Petitioner :- Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ajay Pratap Singh, learned counsel for the petitioner and Sri Abhinav N. Trivedi, learned Additional Chief Standing Counsel for the State-respondents.

Sri Trivedi may obtain instructions in the matter within a week.

List/ put up this case in the additional cause list on 13.07.2018.

Order Date :- 6.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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