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Dinesh Kumar Mishra And Others vs State Of U.P. Thru' Prin. Secy. ...
2018 Latest Caselaw 1378 ALL

Citation : 2018 Latest Caselaw 1378 ALL
Judgement Date : 5 July, 2018

Allahabad High Court
Dinesh Kumar Mishra And Others vs State Of U.P. Thru' Prin. Secy. ... on 5 July, 2018
Bench: Sangeeta Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- WRIT - A No. - 28967 of 2012
 

 
Petitioner :- Dinesh Kumar Mishra And Others
 
Respondent :- State Of U.P. Thru' Prin. Secy. Madhyamik Shiksha & Others
 
Counsel for Petitioner :- V.K. Singh,G.K. Singh
 
Counsel for Respondent :- C.S.C.,Arun Kumar Singh,B.N.Pandey,J.P. Singh
 

 
Hon'ble Mrs. Sangeeta Chandra,J.

In connecting writ petition No. 36215 of 2012, the respondents No. 9 and 10 have filed the counter affidavit on 23.04.2013 which is not on record.

The Office is directed to trace out the counter affidavit and place the same on record.

List this matter in the next week peremptorily.

Order Date :- 5.7.2018

Rahul Goswami

 

 

 
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