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Const. Om Prakash Singh And 392 ... vs State Of U.P. Thru Chief ...
2018 Latest Caselaw 1372 ALL

Citation : 2018 Latest Caselaw 1372 ALL
Judgement Date : 5 July, 2018

Allahabad High Court
Const. Om Prakash Singh And 392 ... vs State Of U.P. Thru Chief ... on 5 July, 2018
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 5891 of 2017
 

 
Petitioner :- Const. Om Prakash Singh And 392 Ors.
 
Respondent :- State Of U.P. Thru Chief Secy.Govt.Of Up Civil Sectt. & Ors.
 
Counsel for Petitioner :- Avishesh Kumar Singh,Bharat Singh,Chandra Bhushan Pandey,Rajeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abdul Moin,J.

List with previous papers.

Order Date :- 5.7.2018

Rakesh

(Abdul Moin, J.)

 

 

 
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