Anish Kumar Singh vs U.O.I. Thru Secy. To The Govt. Of ...
2018 Latest Caselaw 1370 ALL

Citation : 2018 Latest Caselaw 1370 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Anish Kumar Singh vs U.O.I. Thru Secy. To The Govt. Of ... on 5 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 17526 of 2017
 

 
Petitioner :- Anish Kumar Singh
 
Respondent :- U.O.I. Thru Secy. To The Govt. Of India Ministry Of Home Aff
 
Counsel for Petitioner :- Anurag Srivastava,Akash Srivastava
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Abdul Moin,J.

List with previous papers.

Order Date :- 5.7.2018

Rakesh

(Abdul Moin, J.)

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