Shamsher vs State Of U.P.
2018 Latest Caselaw 1369 ALL

Citation : 2018 Latest Caselaw 1369 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Shamsher vs State Of U.P. on 5 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 973 of 2013
 

 
Appellant :- Shamsher
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Rana,A. Kumar Srivastava,Rajeev Sawhney,Ramesh Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

On the request made by Sri Rajeev Sawhney, learned counsel for the appellant, list after two weeks.

Order Date :- 5.7.2018

Masarrat

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