Raj Kumar vs State Of U.P.
2018 Latest Caselaw 1366 ALL

Citation : 2018 Latest Caselaw 1366 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Raj Kumar vs State Of U.P. on 5 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 737 of 2014
 

 
Appellant :- Raj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Babu Sharma,Anuj Srivastava,Gagan Mehta,Patanjali Mishra,Siddharth Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Sri S.P.S. Chauhan, learned counsel submits that he is to obtain instructions and shall be assisting the court whenever the matter is listed next.

List in the next cause list.

Order Date :- 5.7.2018

Masarrat

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