Pyare Lal vs State Of U.P.
2018 Latest Caselaw 1365 ALL

Citation : 2018 Latest Caselaw 1365 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Pyare Lal vs State Of U.P. on 5 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Criminal Misc. IInd Bail Application No. 346360 of 2017
 
In
 

 
Case :- CRIMINAL APPEAL No. - 1017 of 2014
 

 
Appellant :- Pyare Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.R. Singh,Amit Tripathi,Jag Narayan,L.M. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Sri Amit Tripathi, learned counsel for the applicant submits that he does not want to press the second bail application and the matter be heard finally.

The second bail application is dismissed as not pressed.

Order Date :- 5.7.2018

Masarrat

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