Gangadhar vs State Of U.P Thru. Prin. Secy., ...
2018 Latest Caselaw 1359 ALL

Citation : 2018 Latest Caselaw 1359 ALL
Judgement Date : 4 July, 2018

Allahabad High Court

Gangadhar vs State Of U.P Thru. Prin. Secy., ... on 4 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 17620 of 2018
 

 
Petitioner :- Gangadhar
 
Respondent :- State Of U.P Thru. Prin. Secy., Agriculture & Ors.
 
Counsel for Petitioner :- Karunesh Singh Pawar
 
Counsel for Respondent :- C.S.C.,Anoop Kumar Upadhyay
 

 
Hon'ble Abdul Moin,J.

Counter affidavit filed today on behalf of respondent No.5 be taken on the record.

Sri K.S. Pawar, learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit to the counter affidavit of respondent No.5.

Learned Standing Counsel prays for and is granted two weeks further time to file counter affidavit.

List after two weeks.

Interim order granted earlier to continue till the next date of listing.

Order Date :- 4.7.2018

Rakesh

(Abdul Moin, J.)

Download the LatestLaws.com Mobile App