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Deo Pal Yadav vs State Of U.P.
2018 Latest Caselaw 1353 ALL

Citation : 2018 Latest Caselaw 1353 ALL
Judgement Date : 3 July, 2018

Allahabad High Court
Deo Pal Yadav vs State Of U.P. on 3 July, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 373 of 2012
 

 
Appellant :- Deo Pal Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajul Bhargava,Jitendra Singh,K. Kumar Tripathi,Ramanuj Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Dictation of judgement is continue, put up tomorrow i.e. 4.7.2018.

Order Date :- 3.7.2018

Gss

 

 

 
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