Ram Swarup & 3 Ors. vs State Of U.P. Through Prin. Secy. ...
2018 Latest Caselaw 1349 ALL

Citation : 2018 Latest Caselaw 1349 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Ram Swarup & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 3 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3993 of 2014
 
Petitioner :- Ram Swarup & 3 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. P.W.D. Lko. & Ors.
 
Counsel for Petitioner :- Vishwanath Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, the case is adjourned for today.

List in the week commencing 23.07.2018.

Order Date :- 3.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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