Rajveer Singh vs State Of U.P. Thru. Prin. Secy., ...
2018 Latest Caselaw 1347 ALL

Citation : 2018 Latest Caselaw 1347 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Rajveer Singh vs State Of U.P. Thru. Prin. Secy., ... on 3 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2444 of 2014
 
Petitioner :- Rajveer Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy., Home & Anr.
 
Counsel for Petitioner :- Kunwar Shyam Babu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Additional Chief Standing Counsel, the case is adjourned for today.

List in the next week for hearing.

Order Date :- 3.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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