Citation : 2018 Latest Caselaw 1343 ALL
Judgement Date : 3 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 10649 of 2018 Petitioner :- Indrajeet Arya Respondent :- State Of U.P. Thru. Prin. Secy. Home And Anr. Counsel for Petitioner :- Ramesh Singh Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
Sri Ramesh Singh, learned counsel for the petitioner is reported to be out of station, therefore, the case is adjourned for today.
List in the next cause list. Interim order, if any, to continue till the next date of listing.
Order Date :- 3.7.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!