Hirak Tie-Up Private Ltd. vs State Of U.P. Thru' Prin. Secry., ...
2018 Latest Caselaw 1314 ALL

Citation : 2018 Latest Caselaw 1314 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Hirak Tie-Up Private Ltd. vs State Of U.P. Thru' Prin. Secry., ... on 2 July, 2018

Bench: Pankaj Mithal, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 1292 of 2011
 

 
Petitioner :- Hirak Tie-Up Private Ltd.
 
Respondent :- State Of U.P. Thru' Prin. Secry., Industrial Devp. & Ors.
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- C.S.C.,Dhananjay Singh,Nripendra Mishra
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Saral Srivastava,J.

The writ petition is dismissed.

For order, see our order of date passed on Writ-C No.- 4513 of 2011 (Gorakhpur Texpark Private Ltd. Vs. State of U.P. and others).

Order Date :- 2.7.2018

S.Sharma

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