Virendra Kumar Agarwal vs State Of U.P. And Another
2018 Latest Caselaw 4550 ALL

Citation : 2018 Latest Caselaw 4550 ALL
Judgement Date : 22 December, 2018

Allahabad High Court

Virendra Kumar Agarwal vs State Of U.P. And Another on 22 December, 2018

Bench: Sanjay Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 16006 of 2005
 

 
Applicant :- Virendra Kumar Agarwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashok Pal Singh,Jai Narain
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Sanjay Kumar Singh,J.

Case is called out in the revised list. None is present on behalf of the applicant to press this application. Learned AGA is present.

In view of above, the application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Office is directed to communicate this order forthwith to the court concerned.

Order Date :- 22.12.2018

AK Pandey

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