Sushil T. Williams vs Smt. Kakoli Williams
2018 Latest Caselaw 4541 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Civil Misc. Correction Application No. 6 of 2018
 
In
 

 
Case :- FIRST APPEAL No. - 65 of 2017
 

 
Appellant :- Sushil T. Williams
 
Respondent :- Smt. Kakoli Williams
 
Counsel for Appellant :- Rajeshwar Prasad Sinha
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

The Correction application is allowed.

The judgment/order dated 1.10.2018 will stand corrected as follows:

In the order dated 1.10.2018 the particulars of the case has wrongly been typed as 'FIRST APPEAL No. 65 of 2018 Anand Prakash Vs. Rajni Bala' in place of 'FIRST APPEAL No. 65 of 2017 Sushil T. Williams Vs. Smt. Kakoli Williams', therefore, the particulars of the case be read as 'FIRST APPEAL No. 65 of 2017 Sushil T. Williams Vs. Smt. Kakoli Williams'.

Office is directed to supply a corrected certified copy of this order to the learned counsel for the appellant.

Order Date :- 21.12.2018

Masarrat

                                  (Bachchoo Lal,J.)       (Abhinava Upadhya,J.)