Diksha Kinnar vs State Of U.P.
2018 Latest Caselaw 4534 ALL

Citation : 2018 Latest Caselaw 4534 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Diksha Kinnar vs State Of U.P. on 21 December, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49381 of 2018
 

 
Applicant :- Diksha Kinnar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tej Om Prakash Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 5.2.2019.

Order Date :- 21.12.2018

Masarrat

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